Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Odisha - Subsection Section 11(i) in Orissa News Media Accreditation Rules, 2006 (i)T.V./Radio News production organization, having air-time arrangements with channels/stations, must have at least one news bulletin/ programme of minimum 15 minutes duration per day.
