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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Himachal Pradesh - Subsection

Section 85(2) in The Himachal Pradesh Panchayati Raj Act, 1994

(2)The Finance, Audit and Planning Committee shall perform the functions relating to the finance of the Panchayat Samiti framing of budgets, scrutinising proposals for increase of revenue, examination of receipts and expenditure statement, consideration of all proposals affecting the finances of the Panchayat Samiti and general supervision of the revenue and expenditure of the Panchayat Samiti and co-operation, small savings schemes and any other function relating to the development of the Block.