Section 6(3) in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013
(3)The candidate selected for appointment, as a Pilot shall execute the Bond to serve Kandla Port for a minimum period of five years on completion of Probationary period of two years as per prescribed format at Appendix-A attached to these Regulations. The indemnity amount should be equal to the cost of training plus the amount being paid to the probationary Pilot as salary or stipend.
