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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

NCT Delhi - Subsection

Section 50(1)(vii) in The Delhi Metro Airport Express Line, General Rules, 2010

(vii)all passengers of the assisting train shall be detrained at the station and the combined consist shall then be moved forward until the defective train has completely reached on platform and then, the passengers of the defective train shall be detrained at the station and the combined consist shall be moved to the depot;