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[Cites 0, Cited by 0] [Section 434] [Entire Act]

State of Bihar - Subsection

Section 434(h) in Bihar Board's Miscellaneous Rules, 1958

(h)the horses and baggage, and the persons (if any) employed in carrying the baggage of, any persons exempted under the foregoing clauses, when such horses, baggage, or persons accompany the persons so exempted in the circumstances mentioned in those clauses, respectively,