Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(c) in Haryana Fire Service Act, 2009

(c)construction or providing places for fire stations or sub- fire stations or accommodating the members of the Service or fire fighting appliances;