Supreme Court - Daily Orders
Amrik Singh Bhandari vs Ajit Singh Bhandari on 9 September, 2021
Bench: L. Nageswara Rao, B.R. Gavai
ITEM NO.6 Court 5 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2569/2020
AMRIK SINGH BHANDARI & ORS. Appellant(s)
VERSUS
AJIT SINGH BHANDARI & ORS. Respondent(s)
(IA No.54744/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.54743/2020-STAY APPLICATION )
Date : 09-09-2021 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
For Parties Mr. Suhail Dutt, Sr Adv.
Mr. Sankalp Goswami, Adv.
Mr. Azhar Alam, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. Krishnendu Datta, Sr. Adv.
Mr. Diggaj Pathak, AOR
Ms. Shweta Sharma, Adv.
Mr. Naved Ahmed, Adv.
Mr. Sumant Batra, Adv.
Ms. Niharika Sharma, Adv.
Ms. Akansha Srivastava, Adv.
Mr. Rabin Majumder, AoR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable in four weeks.
Pleading to be completed in the meanwhile.
Signature Not Verified(B.Parvathi) (Anand Prakash) Digitally signed by Charanjeet kaur Date: 2021.09.09 Court Master Court Master 17:00:22 IST Reason: