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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(n) in Uttar Pradesh Excise (Movement of Liquor and Power Alcohol) Rules, 2019

(n)"Transit" means movement from one State to another State and international border through the borders of Uttar Pradesh, within the territory of India and Nepal;