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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Meghalaya - Subsection

Section 36(1)(g) in The Meghalaya Police Act, 2010

(g)Member Secretary to the State Security Commission to be appointed by the State of Meghalaya from officers at the level of Additional Director General of Police or above, preferably in the HAG+ scale of pay; and