Calcutta High Court (Appellete Side)
Dwaipayan Saha vs The West Bengal University Of Health ... on 23 April, 2018
Author: Arindam Sinha
Bench: Arindam Sinha
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305 23.04.18
suman
Ct.4
W.P. 4833 (W) of 2018
Dwaipayan Saha
Versus
The West Bengal University of Health Sciences &
Ors.
Mr. Dwaipayan Saha
... ...Petitioner (in person)
Mr. Partha Sarathi Chattopadhyay
...Representative of The West
Bengal University of Health Sciences
Petitioner appears in person. He seeks review of answer
scripts of Theory Paper -I and II of Surgery of M.B.B.S. 3rd
Professional Part-II, Examination, 2018 taken by him.
Mr. Partha Sarathi Chattopadhyay appears and
submits, though there is no provision for review but the
University will appoint an examiner to review the answer
scripts upon payment of fees therefor put in by petitioner.
Petitioner submits, on intimation he shall do so.
The University will inform petitioner the quantum of fees
to be deposited by 30th April, 2018. The fees are to be put in
by 4th May, 2018. Upon review of the answer scripts the
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result should be made known to petitioner by 15th May,
2018.
Since no affidavits were called for, respondents cannot
be deemed to have admitted the allegations made.
Writ petition is disposed of.
( Arindam Sinha, J. )