Madras High Court
Tvl.Sky Logistics vs Deputy State Tax Officer on 20 August, 2025
Author: Krishnan Ramasamy
Bench: Krishnan Ramasamy
WP No. 31023 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 20-08-2025
CORAM
THE HONOURABLE MR JUSTICE KRISHNAN RAMASAMY
WP No. 31023 of 2025
AND WMP NO. 34758 OF 2025,WMP NO. 34759 OF 2025
Tvl.Sky Logistics,
Represented By it Proprietor, Thiru M.Tinu Kumar,
No.17, Poonamallee High Road, Paruthipattu,
Tiruvallur – 600 071.
Petitioner(s)
Vs
1.Deputy State Tax Officer 1,
Avadi Assessment Circle, No. 32 Integrated
Commercial Tax Building, Elephant Gate Bridge
Road, Vepery, Chennai 600 003.
2.The Assistant Commissioner (ST)
Avadi Assessment Circle, No.32, Integrated
Commercial Taxes Building, Elephant Gate Bridge
Road, Vepery, Chennai – 600 003.
Respondent(s)
PRAYER:-Writ Petition filed under Article 226 of the Constitution of India,
praying for an issuance of Writ of Certiorari, calling for the records of the first
https://www.mhc.tn.gov.in/judis ( Uploaded on: 01/09/2025 08:54:16 pm )
WP No. 31023 of 2025
Respondent herein in impugned order in DRC-07 Ref.No.ZD330924105328G
dated 16.09.2024 passed under Section 73 of the Tamilnadu Goods and Service
Tax Act, 2017 read with Central Goods and Service Tax Act, 2017 herein after
referred to as GST Act, 2017 and quash the same as arbitrary, unjust and illegal.
For Petitioner(s): Ms.Yazhilini T
For Respondent: Ms.P.Selvi
Government Advocate
ORDER
When the matter is taken up for hearing today, the learned counsel for the petitioner seeks permission of this Court to withdraw the Writ Petition and he has also made an endorsement to that effect.
2.In view of the submission and the endorsement made by the learned counsel for the petitioner, this Writ Petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petitions are closed.
20-08-2025 rst Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No https://www.mhc.tn.gov.in/judis ( Uploaded on: 01/09/2025 08:54:16 pm ) WP No. 31023 of 2025 To
1.Deputy State Tax Officer 1 No.17, Poonamallee High Road, Paruthipattu, TiruvallurAvadi Assessment Circle, No. 32 Integrated Commercial Tax Building, Elephant Gate Bridge Road, Vepery, Chennai 600 003.
2.The Assistant Commissioner (ST) Avadi Assessment Circle, No.32, Integrated Commercial Taxes Building, Elephant Gate Bridge Road, Vepery, Chennai.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 01/09/2025 08:54:16 pm ) WP No. 31023 of 2025 KRISHNAN RAMASAMY J.
rst WP No. 31023 of 2025 AND WMP NO. 34758 OF 2025, WMP NO. 34759 OF 2025 20-08-2025 https://www.mhc.tn.gov.in/judis ( Uploaded on: 01/09/2025 08:54:16 pm )