Supreme Court - Daily Orders
The State Of Uttar Pradesh Home ... vs Abhimanyu Singh on 5 January, 2016
Bench: M.Y. Eqbal, Arun Mishra
ITEM NO.23 COURT NO.9 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) NO....../2015
CRL.M.P. No.21792/2015
(Arising out of impugned final judgment and order dated 06/07/2015
in GA No.1241/2015 passed by the High Court Of Judicature at
Allahabad)
STATE OF U.P. Petitioner(s)
VERSUS
ABHIMANYU SINGH AND ORS Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 05/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Harshvardhan Jha, Adv.
Mr. Adarsh Upadhyay,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master Signature Not Verified Digitally signed by Sanjay Kumar Date: 2016.01.05 16:30:35 IST Reason: