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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in The Rajasthan Prevention Of Mrityu Bhoj Act, 1960

(2)In clause (ii) of the proviso to the said section of the said Act,-
(i)the word and" occurring between the brackets and letters' (g)' and '(i)' and shall be deleted, and
(ii)after the brackets and letter '(i)', the word, brackets and letter 'and (m)' shall be inserted.