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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(1)(d) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(d)detain the juvenile in conflict with law in an Observation Home or fit institution pending inquiry, only in cases of such juvenile’s involvement in serious offences as per an order passed in Form-II; and