Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Odisha - Section Section 22 in The Orissa Excise Rules, 1965 22. Transport to be subject to certain restrictions. - Rules 9 to 13 shall, so far as may be, apply to the transport of country spirit between distilleries and spirit warehouses.Part-IV Ganja and BhangA. Import
