Allahabad High Court
Smt. Monika Garg And Another vs State Of U.P. And Another on 1 August, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 73 Case :- APPLICATION U/S 482 No. - 19806 of 2019 Applicant :- Smt. Monika Garg And Another Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Nitin Gupta Counsel for Opposite Party :- G.A. Hon'ble Om Prakash-VII,J.
Order on Time Extension Application No. 1 of 2019 Time Extension Application is misconceived.
Hence, the application is rejected.
Order Date :- 1.8.2019 Mohit