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[Cites 0, Cited by 0] [Section 20A(1)] [Section 20A] [Entire Act]

State of Himachal Pradesh - Subsection

Section 20A(1)(iii) in Himachal Pradesh General Sales Tax Act, 1968

(iii)to furnish such information including such statement as he may require as to any matter which may be useful for, or relevant to, any proceedings under this Act.