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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(6) in The U.P. Antarim Zila Parishad Act, 1958

(6)It shall be the duty of the Antarim Zila Parishad [the Adhyaksha] [Substituted by U.P. Act VI of 1961] and the Chief Executive Officer or abide by and carry on the orders of the State Government under sub-sections (2), (3), (4) and (5).