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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Gujarat - Subsection

Section 51(1) in Gujarat Elementary Education Rules, 2010

(1)Whenever it appears unnecessary to the Chairman of an Education Committee to convene a meeting, he may instead of so doing circulate a written proposition of his own or of any other member of such Committee or of the Elementary Education Officer for the observations and votes of the members.