Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(2)The Vice-Chancellor shall be paid -
(i)a salary of Rs. 5,000 (Rupee five thousand only) per mensem or such higher salary as may be fixed by the Government, from time to time; and
(ii)such other perquisites as may be fixed by the statutes.