Bombay High Court
Indus Powertech Inc. Through Its ... vs Echjay Industries Pvt. Ltd on 14 August, 2024
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
COMAPST-26031-23.doc
BDP-SPS-
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BHARAT
DASHARATH
ORDINARY ORIGINAL CIVIL JURISDICTION
PANDIT
COMMERCIAL APPEAL (ST) NO.26031 OF 2023
Digitally signed
by BHARAT
DASHARATH
ALONGWITH
PANDIT
Date: 2024.08.14
18:58:23 +0530
INTERIM APPLICATION (L) NO.26098 OF 2023
IN
COMMERCIAL APPEAL (ST) NO.26031 OF 2023
Indus Powertech INC. .....Appellant
V/s
Echjay Industries Private Limited ..... Respondent.
------
Mr. Ravi Kadam, Senior Advocate alongwith Mr. Anoshak Davar, Mr.
Bhavesh Wadhwani, Ms. Kajal Gupta i/b M.V. Kini & Co., Advocates for the
Appellant/Applicant.
Mr. Sharan Jagtiani, Senior Advocate alongwith Mr. Jehangir Jejeebhoy,
Mr. Rahul Dwarkadas, Mr. Areez Gazdar, Ms. Shireen Mistri, Mr. George Reji
i/b Veritas Legal, Advocates for the Respondent.
-----
CORAM: A.S. CHANDURKAR &
RAJESH S. PATIL, JJ.
DATE: 14th August, 2024
P.C.:-
1] The learned Senior Advocate for the appellant has tendered draft
amendment seeking to raise additional grounds of challenge. Amendment is permitted. Amendment be carried out forthwith.
2] It is open for the respondents to reply to the aforesaid grounds during the course of hearing.
3] Pup up on 21/08/2024 at 4.00 P.M.
[ RAJESH S. PATIL, J. ] [ A.S. CHANDURKAR, J.]
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