Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act] State of West Bengal - Subsection Section 22(2)(m) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017 (m)any such information as may be notified which are useful for the service recipient and general public.