Supreme Court - Daily Orders
Thressiamma Jacob Etc. Etc. vs Geologist, Dptt.Of Mining And Geology ... on 23 February, 2015
Bench: J. Chelameswar, Rohinton Fali Nariman
ITEM NO.1 COURT NO.7 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 1 & 2 in Civil Appeal No(s). 4543/2000
THRESSIAMMA JACOB & ORS Appellant(s)
VERSUS
GEOLOGIST,DPTT.OF MINING & GEOLOGY &ORS Respondent(s)
(for directions and stay and office report)
[C.A. No. 4540-4548/2000]
Date : 23/02/2015 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s) Mr. M.K.S. Menon, Adv.
Mr. Shashank Menon, Adv.
Ms. Usha Nandini. V,Adv.
Mr. A. Raghunath,Adv.
For Respondent(s) Mr. M.T. George, Adv.
Ms. Kavitha K.T., Adv.
Mr. G. Prakash,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Counter affidavit in the IAs be filed within four weeks.
List thereafter.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Deepak Mansukhani Date: 2015.02.23 17:09:01 IST Reason: