Supreme Court - Daily Orders
Rare(H) Minerals Pvt Ltd vs U.O.I on 31 March, 2014
ITEM NO.31 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).5530/2014
(From the judgement and order dated 17/09/2013 in WP No.1502/2011 of The
HIGH COURT OF BOMBAY BENCH AT NAGPUR)
RARE(H) MINERALS PVT LTD Petitioner(s)
VERSUS
U.O.I & ORS Respondent(s)
(With prayer for interim relief and office report )
Date: 31/03/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. C.A. Sundaram, Sr. Adv.
Mr. Jayesh Doha, Adv.
Mr. Arjun Krishnan,Adv.
For Respondent(s) Dr. A.M. Singhvi, Sr. Adv.
Mr. Yashraj Singh Deora,Adv.
Mr. Nitin Bhardwaj ,Adv
Mr. Rajiv Kumar Sinha, Adv.
UPON hearing counsel the Court made the following
O R D E R
Heard Mr. C.A. Sundaram, learned senior counsel for the petitioner.
Special Leave Petition is dismissed.
|(Pardeep Kumar) | |(Renu Diwan) | |AR-cum-PS | |Court Master |