Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 164A(2)] [Section 164A] [Entire Act]

Union of India - Subsection

Section 164A(2)(iii) in The Code of Criminal Procedure, 1973

(iii)the description of material taken from the person of the woman for DNA profiling;