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State of Bihar - Section

Section 1 in Lalit Narayan Mishra Economic Development and Social Change Institute Service conditions Rules, 2017

1. Short title, extent commencement and application.

(1)These Rules may be called the Lalit Narayan Mishra Economic Development and Social Change Institute Service conditions Rules, 2017.
(2)It shall come into force with immediate effect.
(3)It shall extend only to the Lalit Narayan Mishra Economic Development and Social Change Institute, Patna.
(4)These Rules will also apply to whole time working teachers/Non-teaching employees working at the time of taking over of the Institution whose adjustment has been made by the State Government.