Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Jharkhand - Subsection Section 16(1) in Jharkhand Lokayukta Act, 2001 (1)No suit, prosecutor, or other legal proceeding shall lie against the Lokayukta or against any officer, employee, agency or persons referred to in section 13 in respect of anything which is in good faith done or intended to be done under this Act.
