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[Cites 0, Cited by 2] [Section 53(1)] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(1)(c) in The M.P. Co-Operative Societies Act, 1960

(c)[ violates the provisions of this Act or the rules made thereunder or bye-laws of the society or any order passed by the Registrar;] [Substituted by M.P. Act No. 25 of 1988 [w.e.f. 28-6-1988].]