Section 30(1)(b) in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966

[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

(b)the Commissioner of the division in which the officer is posted for the time being in respect of leave for a period exceeding six weeks.

Legal Document View