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Punjab-Haryana High Court

Om Parkash Kamboj vs Ved Parkash Kamboj And Another on 2 February, 2009

Author: K. Kannan

Bench: K. Kannan

      IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                               Civil Revision No.3377 of 2006 (O & M)
                               Date of decision 02.02.2009

Om Parkash Kamboj                                       .....petitioner

                         versus

Ved Parkash Kamboj and another                          .......respondents


Coram:-      Hon'ble Mr. Justice K. Kannan.

Present:     Mr. Mandeep Kaushik, Advocate for
             Mr. Puneet Sharma, Advocate for the petitioner.

             Mr. Arun Palli, Sr. Advocate with
             Mr. Divanshu Jain, Advocate for respondents.

K. Kannan, J (Oral)

CM No.2581 of 2009 Through the medium of this application, learned counsel for the petitioner seeks for permission to withdraw the petition on the basis of settlement/compromise dated 21.12.2008 entered between the parties.

Permission granted.

Civil Revision No.3377 of 2006 Dismissed as withdrawn.

( K. KANNAN ) JUDGE 02.02.2009 A.Kaundal