Punjab-Haryana High Court
Om Parkash Kamboj vs Ved Parkash Kamboj And Another on 2 February, 2009
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Revision No.3377 of 2006 (O & M)
Date of decision 02.02.2009
Om Parkash Kamboj .....petitioner
versus
Ved Parkash Kamboj and another .......respondents
Coram:- Hon'ble Mr. Justice K. Kannan.
Present: Mr. Mandeep Kaushik, Advocate for
Mr. Puneet Sharma, Advocate for the petitioner.
Mr. Arun Palli, Sr. Advocate with
Mr. Divanshu Jain, Advocate for respondents.
K. Kannan, J (Oral)
CM No.2581 of 2009 Through the medium of this application, learned counsel for the petitioner seeks for permission to withdraw the petition on the basis of settlement/compromise dated 21.12.2008 entered between the parties.
Permission granted.
Civil Revision No.3377 of 2006 Dismissed as withdrawn.
( K. KANNAN ) JUDGE 02.02.2009 A.Kaundal