Calcutta High Court (Appellete Side)
India Power Corporation Limited (Ipcl) vs Union Of India & Ors on 13 March, 2025
13.03.2025
Ct No.3
sdas
Supple. 1
WPA 5065 of 2025
India Power Corporation Limited (IPCL)
Vs.
Union of India & Ors.
Mr. Abhrajit Mitra, Sr. Adv.
Mr. Sukatnta Chakraborty
Mr. Samriddha Sen
Mr. Anindya Halder
...for the petitioner
Mr. Rajen Dutta
Mr. Avinash Kankari
... for the Union of India
Mr. Abhratosh Majumder, Sr. Adv.
Mr. Sujit Sankar Koley
...for the WBSEDCL
Mr. Dipanjan Datta,
Mrs. Sukanya Datta
.... for the State
1.The present writ petition has been mentioned.
2. Let the matter appear before the regular Bench in the same position on 20.03.2025.
(Gaurang Kanth, J.)