Section 2(1)(a) in Energy Conservation (The Form and Manner For Submission of Report on the Status of Energy Consumption by the Designated Consumers) Rules, 2007

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Union of India - Subsection

Section 2(1)(a) in Energy Conservation (The Form and Manner For Submission of Report on the Status of Energy Consumption by the Designated Consumers) Rules, 2007

(a)"Act" means the Energy Conservation Act, 2001 (52 of 2001);