Section 3(1) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

[Cites 0, Cited by 0] [Section 3] [Entire Act]

(1)Every water users' area shall be divided by the Project Authority in to such number of territorial constituencies as given below -

Area of Water	Users' Number of
Association	territorial Constituencies
Upto 1000 hectares	four
From 1001 to 1500 hectares	six
From 1501 to 2000 hectares	eight
more than 2000 hectares	ten

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