Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Tamilnadu - Subsection Section 82(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003 (2)The certificate of election shall, then, be issued to the elected candidate in Form-26 on the same day under due acknowledgement.
