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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Sikkim - Subsection

Section 15(1)(a) in Sikkim Cinemas (Regulation) Rules, 1979

(a)that the licensee is responsible for a breach of any of the provisions of the Act or of the rules or any condition of the licence, or