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Rajasthan High Court - Jodhpur

Smt Neelam Gehlot vs Narpat Singh on 21 March, 2018

Author: Vijay Bishnoi

Bench: Vijay Bishnoi

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
               S.B. Criminal Misc(Pet.) No. 752 / 2018
Smt Neelam Gehlot W/o Shri Narpat Singh, age 38 yers, B/c Mali,
at present R/o Gehloto Ka bas, Inside Mahamandir, Jodhpur (Raj.)
                                                         ----Petitioner
                               Versus
Narpat Singh S/o Late Shri Devi Singh, B/c Mali, R/o Hanuman Ji
ki saal ke pas, Juni Bagar Chowk, Kila Road, Jodhpur (Raj.)
                                                    ----Respondent
_____________________________________________________
For Petitioner(s)   : Mr. Mahaveer Singh
For Respondent(s) : Mr. J.P. Bhardwaj, P.P.
_____________________________________________________
            HON'BLE MR. JUSTICE VIJAY BISHNOI

Order 21/03/2018 Learned counsel for the petitioner does not want to press this criminal misc. petition. The same is, therefore, dismissed as not pressed.

(VIJAY BISHNOI),J.

Taruna