Rajasthan High Court - Jodhpur
Smt Neelam Gehlot vs Narpat Singh on 21 March, 2018
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Misc(Pet.) No. 752 / 2018
Smt Neelam Gehlot W/o Shri Narpat Singh, age 38 yers, B/c Mali,
at present R/o Gehloto Ka bas, Inside Mahamandir, Jodhpur (Raj.)
----Petitioner
Versus
Narpat Singh S/o Late Shri Devi Singh, B/c Mali, R/o Hanuman Ji
ki saal ke pas, Juni Bagar Chowk, Kila Road, Jodhpur (Raj.)
----Respondent
_____________________________________________________
For Petitioner(s) : Mr. Mahaveer Singh
For Respondent(s) : Mr. J.P. Bhardwaj, P.P.
_____________________________________________________
HON'BLE MR. JUSTICE VIJAY BISHNOI
Order 21/03/2018 Learned counsel for the petitioner does not want to press this criminal misc. petition. The same is, therefore, dismissed as not pressed.
(VIJAY BISHNOI),J.
Taruna