Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Lok Sabha Debates

Need To Open A Passport Facility Centre At Agra In Uttar Pradesh. on 23 October, 2008

> Title :           (ends)   Re : (v) Need to open a Passport Facility Centre at Agra in Uttar Pradesh .

 

श्री gÉÉÒ रामजीलाल ®ÉàÉVÉÉÒãÉÉãÉ सुमन ºÉÖàÉxÉ ( फिरोजाबाद ÉÊ{ÉE®ÉäVÉɤÉÉn): महोदय, àÉcÉänªÉ, सर्वविदित ºÉ´ÉÇÉÊ´ÉÉÊniÉ है cè कि ÉÊBÉE आगरा +ÉÉMÉ®É विश्व Éʴɶ´É का BÉEÉ सुप्रसिद्ध ºÉÖ|ÉÉʺÉr पर्यटन {ɪÉÇ]xÉ स्थल ºlÉãÉ है cè और +ÉÉè® देश nä¶É विदेश ÉÊ´Énä¶É से ºÉä ताजमहल iÉÉVÉàÉcãÉ एवं A´ÉÆ अन्य +ÉxªÉ मुगलकालीन àÉÖMÉãÉBÉEÉãÉÉÒxÉ इमारतों <àÉÉ®iÉÉå को BÉEÉä देखने näJÉxÉä लगभग ãÉMÉ£ÉMÉ 12 हजार cVÉÉ® पर्यटक {ɪÉÇ]BÉE प्रतिदिन |ÉÉÊiÉÉÊnxÉ आगरा +ÉÉMÉ®É आते +ÉÉiÉä हैं cé और +ÉÉè® यह ªÉc उद्योग =tÉÉäMÉ सरकार ºÉ®BÉEÉ® की BÉEÉÒ आय +ÉÉªÉ के BÉEä सबसे ºÉ¤ÉºÉä बड़े ¤É½ä उद्योगों =tÉÉäMÉÉå में àÉå से ºÉä एक ABÉE है cè लेकिन ãÉäÉÊBÉExÉ अफसोस +É{ÉEºÉÉäºÉ की BÉEÉÒ बात ¤ÉÉiÉ है cè कि ÉÊBÉE विदेश ÉÊ´Énä¶É मंत्रालय àÉÆjÉÉãÉªÉ द्वारा uÉ®É नए xÉA खुलने JÉÖãÉxÉä वाले ´ÉÉãÉä 68 पासपोर्ट {ÉɺÉ{ÉÉä]Ç फैसेलिटी {ÉEèºÉäÉÊãÉ]ÉÒ सेंटर ºÉå]® में àÉå उत्तर =kÉ® प्रदेश |Énä¶É के BÉEä लखनऊ, ãÉJÉxÉ>ó, वाराणसी, ´ÉÉ®ÉhɺÉÉÒ, गोरखपुर MÉÉä®JÉ{ÉÖ® एवं A´ÉÆ कानपुर BÉEÉxÉ{ÉÖ® जनपद VÉxÉ{Én का BÉEÉ तो iÉÉä नाम xÉÉàÉ है, cè, परन्तु {É®xiÉÖ आगरा +ÉÉMÉ®É जनपद VÉxÉ{Én का BÉEÉ नाम xÉÉàÉ इस <ºÉ सूची ºÉÚSÉÉÒ में àÉå नहीं xÉcÉÓ है। cè*                   आगरा +ÉÉMÉ®É में àÉå पासपोर्ट {ÉɺÉ{ÉÉä]Ç कार्यालय BÉEɪÉÉÇãÉªÉ की BÉEÉÒ मांग àÉÉÆMÉ बरेली ¤É®äãÉÉÒ में àÉå रीज़नल ®ÉÒWÉxÉãÉ पासपोर्ट {ÉɺÉ{ÉÉä]Ç आफिस +ÉÉÉÊ{ÉEºÉ खुलने JÉÖãÉxÉä के BÉEä समय ºÉàÉªÉ से ºÉä ही cÉÒ रही ®cÉÒ है, cè, परन्तु {É®xiÉÖ क्षेत्रीय FÉäjÉÉÒªÉ जनता VÉxÉiÉÉ की BÉEÉÒ मांगों àÉÉÆMÉÉå को BÉEÉä दरकिनार n®ÉÊBÉExÉÉ® करते BÉE®iÉä हुए cÖA बरेली ¤É®äãÉÉÒ के BÉEä बाद ¤ÉÉn गाजियाबाद MÉÉÉÊVɪÉɤÉÉn में àÉå रीजन ®ÉÒVÉxÉ पासपोर्ट {ÉɺÉ{ÉÉä]Ç आफिस +ÉÉÉÊ{ÉEºÉ खुला JÉÖãÉÉ और +ÉÉè® अब +É¤É एक ABÉE बार ¤ÉÉ® फिर ÉÊ{ÉE® नीति xÉÉÒÉÊiÉ निर्धारकों ÉÊxÉvÉÉÇ®BÉEÉå की BÉEÉÒ अनदेखी +ÉxÉnäJÉÉÒ से ºÉä 68 नए xÉA पासपोर्ट {ÉɺÉ{ÉÉä]Ç फैसेलिटी {ÉEèºÉäÉÊãÉ]ÉÒ सेंटरों ºÉå]®Éå में àÉå भी £ÉÉÒ विदेश ÉÊ´Énä¶É मंत्रालय àÉÆjÉÉãÉªÉ द्वारा uÉ®É आगरा +ÉÉMÉ®É का BÉEÉ नाम xÉÉàÉ शामिल ¶ÉÉÉÊàÉãÉ न xÉ करना BÉE®xÉÉ अत्यधिक +ÉiªÉÉÊvÉBÉE गैर MÉè® जिम्मेदाराना ÉÊVÉààÉänÉ®ÉxÉÉ कदम BÉEnàÉ लगता ãÉMÉiÉÉ है। cè*           मै àÉè भारत £ÉÉ®iÉ सरकार ºÉ®BÉEÉ® से ºÉä मांग àÉÉÆMÉ करता BÉE®iÉÉ हूं cÚÆ कि ÉÊBÉE 68 नए xÉA खुलने JÉÖãÉxÉä वाले ´ÉÉãÉä पासपोर्ट {ÉɺÉ{ÉÉä]Ç फैसेलिटी {ÉEèºÉäÉÊãÉ]ÉÒ सेंटर ºÉå]® में àÉå एक ABÉE पासपोर्ट {ÉɺÉ{ÉÉä]Ç कार्यालय BÉEɪÉÉÇãÉªÉ आगरा +ÉÉMÉ®É में àÉå स्थापित ºlÉÉÉÊ{ÉiÉ हो। cÉä* (<ÉÊiÉ)     MR. DEPUTY-SPEAKER:  Now I request Shri Baalu to move the Bill under item No. 31.

THE MINISTER OF SHIPPING, ROAD TRANSPORT AND HIGHWAYS (SHRI T.R. BAALU):   Sir, may I request you to take up item Nos. 31 and 32 together?

MR. DEPUTY-SPEAKER:  Does the House agree to take up item Nos. 31 and 32 together?

SHRI K.S. RAO (ELURU):  Yes, Sir, because the subject is the same for both the Bills.

MR. DEPUTY-SPEAKER:  So, the House agrees to take up both item Nos. 31 and 32 together.

SHRI B. MAHTAB (CUTTACK):   If both the Bills are to be taken together, the time allotted should not be the same. … (Interruptions) [U31]