Chattisgarh High Court
Parmeshwar Prasad Jaiswal vs Chhattisgarh State Power Distribution ... on 30 November, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRA No. 1276 of 2018
Parmeshwar Prasad Jaiswal Versus Chhattisgarh State Power Distribution Company Ltd.
30/11/2022 Shri Nishi Kant Sinha, Advocate for the appellant.
Shri Mayank Chandra, Standing counsel for the respondent on advance
copy.
Learned counsel for the respondent prays for and is granted two weeks time to file memo of appearance on behalf of respondent.
List the case along with CRA No.1278/2018.
SD/-
(N.K.Chandravanshi) Judge Amardeep