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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Meghalaya - Subsection

Section 10(1) in Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018

(1)The State Government may by rules prescribe the types of registers and accounts to be maintained for licence, permit and tickets issued to organizer' and bookmaker.