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State of Madhya Pradesh - Section
Section 11 in Rules Regarding Returns of Establishments
11. (a) Reports and Returns in respect of dispensaries transferred to Municipal Councils for management.
- Municipal Council shall submit the following reports and returns to the officers and on the date mentioned against each-| Reports and Returns | To whom to be submitted | Date on which to be submitted |
| (1) | (2) | (3) |
| Monthly | ||
| 1. Epidemic reports-plague, cholera, smallpox influenza, etc. | Civil Surgeon | 2nd of the following month. |
| 2. School Inspection reports | Civil Surgeon | 10th of the following month. |
| Half-Yearly | ||
| 3. Dispensary Inspection notes | Civil Surgeon | Immediately after inspection. |
| 4. Inspection of sanitation | Civil Surgeon | Civil Surgeon Immediately after inspection. |
| Yearly | ||
| 5. Statement of Railway Patients treated | Civil Surgeon | 1st January |
| 6. Inspection Report on poison shops | Civil Surgeon | 15th January |
| 7. Consumption of opium and morphine | Civil Surgeon | 5th January |
| 8. List of medical practitioners who arc willing to work infamine camps | Civil Surgeon | 5th March |
| 9. School Inspection reports | Civil Surgeon | 5th March |
| 10. Forecast of quinine | Civil Surgeon | 5th September |
| 11. Report on the administration of the dispensaries takenover for management | Civil Surgeon | 1st January |