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[Cites 0, Cited by 1] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(4) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(4)He may either himself or through any Officer of the University authorised in writing by him, convene the meetings of the Board, Academic Council, Research Council, Extension Education Council and shall perform all such acts as may be necessary to carry out and give effect to the decisions of these authorities.