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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(2) in Arunachal Pradesh Agriculture/Horticulture Services Rules, 1989

(2)All permanent officers included in the service under Rule 8 in any grade shall rank senior to all officers substantively appointed to the grade subsequently and all temporary officers included in the initial constitution of the service in any category shall rank senior to all temporary officers appointed to the grade subsequently.