Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(7) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017

(7)The staff of Fund Manager shall, during the examination of investment proposals, ensure complete independence from the appraisal of the project by other agencies and from the development of the project by the project developer.