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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(e) in The Indian Council Of World Affairs Act, 2001

(e)seven members, who are distinguished in the field of diplomacy, international affairs, international law, Multilateral or United Nations affairs, security and disarmament [to be nominated, in the first instance by the Council constituted under sub-section (1) and thereafter by the Council constituted under this sub-section] [Substituted by [to be nominated by the Council] Indian Council of World Affairs (Amendment) Act, 2003(5 of 2004)]