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[Cites 0, Cited by 0] [Section 323B(2)] [Section 323B] [Entire Act]

Constitution Subarticle

Section 323B(2)(f) in THE CONSTITUTION (FORTY-SECOND AMENDMENT) ACT, 1976

(f)elections to either House of Parliament or the House or either House of the Legislature of a State, but excluding the matters referred to in article 329 and article 329A;