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[Cites 0, Cited by 0] [Section 343] [Entire Act]

Bengal Presidency - Subsection

Section 343(b) in Police Regulations, Bengal , 1943

(b)If the destination of the bad character is not known, a copy of the roll shall be sent to every police-station within or outside the province, to which there is any likelihood of his having gone. If the surveille is addicted to crime on the railways, intimation shall also be sent by the quickest possible means to the nearest railway police-station.