Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 208] [Entire Act] State of Rajasthan - Subsection Section 208(4) in Rajasthan Municipalities Act, 2009 (4)No person shall be allowed to drain night soil out of his privy, into the outlet drain of the Municipality or into his private drain.
