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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(a) in Rules under the Pharmacy Act, 1948

(a)prepare and certify a return in Form D annexed to these Rules setting forth-
(i)the names of the candidates for whom valid votes have been given;
(ii)the number of valid votes given for each candidate;
(iii)the number of votes declared invalid and rejected; and
(iv)the name of or names of the person or persons declared duly elected;