Madhya Pradesh High Court
Lal Singh Gond vs The State Of Madhya Pradesh on 23 November, 2023
Author: Roopesh Chandra Varshney
Bench: Roopesh Chandra Varshney
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 14206 of 2023 (LAL SINGH GOND AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 23-11-2023 Shri Suyash Tripathi - Advocate for the appellant.
Ms. Shanti Tiwari - Panel Lawyer for the State.
Let the record of the trial Court be requisitioned.
(ROOPESH CHANDRA VARSHNEY) JUDGE @s Signature Not Verified Signed by: ANAND KRISHNA SEN Signing time: 11/24/2023 10:37:52 AM