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Madhya Pradesh High Court

Lal Singh Gond vs The State Of Madhya Pradesh on 23 November, 2023

Author: Roopesh Chandra Varshney

Bench: Roopesh Chandra Varshney

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 14206 of 2023 (LAL SINGH GOND AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 23-11-2023 Shri Suyash Tripathi - Advocate for the appellant.

Ms. Shanti Tiwari - Panel Lawyer for the State.

Let the record of the trial Court be requisitioned.

(ROOPESH CHANDRA VARSHNEY) JUDGE @s Signature Not Verified Signed by: ANAND KRISHNA SEN Signing time: 11/24/2023 10:37:52 AM