Jharkhand High Court
Pradip Kumar Jatia vs The State Of Jharkhand And Ors on 1 December, 2020
Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No.7608 of 2013
Pradip Kumar Jatia . ... Petitioner
Versus
The State of Jharkhand and Ors. ... Respondents
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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
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For the Petitioner : Ms. Neetu Singh, Advocate For the Respondents : Mr. Nawal Kishore Pandey, AC to SC (L&C)-I
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09/Dated 01st December, 2020 The matter has been heard through video conferencing.
It has been submitted by Ms. Neetu Singh, learned counsel that the arguing counsel is out of station, therefore, the matter may be adjourned.
As prayed for by her, let this matter be listed on 15.01.2021.
(Sujit Narayan Prasad, J.) Saurabh